Rajendra Prasad S/O Late Ram Dhani ... vs U.P.Rajkiya Nirman Nigam Ltd.And ...
2012 Latest Caselaw 864 ALL

Citation : 2012 Latest Caselaw 864 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Rajendra Prasad S/O Late Ram Dhani ... vs U.P.Rajkiya Nirman Nigam Ltd.And ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 224 of 2010
 

 
Petitioner :- Rajendra Prasad S/O Late Ram Dhani Yadav
 
Respondent :- U.P.Rajkiya Nirman Nigam Ltd.And Another
 
Petitioner Counsel :- Rakesh Chandra Tiwari
 
Respondent Counsel :- Shishir Jain
 

 
Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioner prays for and is granted two weeks' time for filing rejoinder affidavit.

List thereafter.

Order Date :- 25.4.2012

Suresh

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