Vinay Bhaskar Singh & Others vs Union Of India Thru. ...
2012 Latest Caselaw 863 ALL

Citation : 2012 Latest Caselaw 863 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Vinay Bhaskar Singh & Others vs Union Of India Thru. ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 1119 of 2010
 

 
Petitioner :- Vinay Bhaskar Singh & Others
 
Respondent :- Union Of India Thru. Ministry/Secy. Rural Development & Ors
 
Petitioner Counsel :- A.M.Tripathi
 
Respondent Counsel :- C.S.C.,A.S.G.
 

 
Hon'ble Devendra Kumar Arora,J.

As Shri A.M. Tripathi, learned counsel for the petitioner is reported to be out of station, the case is adjourned.

List again.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 25.4.2012

Suresh

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