Rajesh Kumar Gaur vs State Of U.P.Through The Prin. ...
2012 Latest Caselaw 862 ALL

Citation : 2012 Latest Caselaw 862 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Rajesh Kumar Gaur vs State Of U.P.Through The Prin. ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 760 of 2011
 

 
Petitioner :- Rajesh Kumar Gaur
 
Respondent :- State Of U.P.Through The Prin. Secy. Basic Education Lko.And
 
Petitioner Counsel :- Bagesh Shukla,Nagendra B. Singh
 
Respondent Counsel :- C.S.C.,A.M.Tripathi
 

 
Hon'ble Devendra Kumar Arora,J.

As Shri A.M. Tripahti, learned counsel for the opposite parties is reported to be out of station, the case is adjourned.

List this case in the second week of May, 2012.

Order Date :- 25.4.2012

Suresh

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