Ram Janm Sharma And Others vs State Of U.P. & Ors.
2012 Latest Caselaw 857 ALL

Citation : 2012 Latest Caselaw 857 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Ram Janm Sharma And Others vs State Of U.P. & Ors. on 25 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 47301 of 2010
 

 
Petitioner :- Ram Janm Sharma And Others
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- S.P. Pandey
 
Respondent Counsel :- C.S.C.,Ashok Khare,Shiv Dayal Singh
 

 
Hon'ble V.K. Shukla,J.

List this case in the second week of July, 2012.

Interim order already passed is extended till the next date of listing.

Order Date :- 25.4.2012

SRY

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