Markandey vs State Of U.P.
2012 Latest Caselaw 856 ALL

Citation : 2012 Latest Caselaw 856 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Markandey vs State Of U.P. on 25 April, 2012

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 9446 of 1993
 

 
Petitioner :- Markandey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- C.N. Tripathi,A.K. Srivastava,Siddharth Verma
 
Respondent Counsel :- Sc,Sc
 

 
Hon'ble Sudhir Agarwal,J.

The cases of Mr. Siddhartha Verms are reportedly adjourned till 27.4.2012.

List it immediately thereafter.

Order Date :- 25.4.2012

sks-grade iv

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