Citation : 2012 Latest Caselaw 851 ALL
Judgement Date : 25 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 16377 of 2012 Petitioner :- Aman Singh Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- S.K. Sharma Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Put up tomorrow.
Order Date :- 25.4.2012
SRY
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