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Indian Overseas Bank Through ... vs Chandrabhan Chawla And Others
2012 Latest Caselaw 850 ALL

Citation : 2012 Latest Caselaw 850 ALL
Judgement Date : 25 April, 2012

Allahabad High Court
Indian Overseas Bank Through ... vs Chandrabhan Chawla And Others on 25 April, 2012
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 3340 of 2010
 

 
Petitioner :- Indian Overseas Bank Through Senior Regional Manager
 
Respondent :- Chandrabhan Chawla And Others
 
Petitioner Counsel :- P.K.Khare
 
Respondent Counsel :- U.S.Sahai
 

 
Hon'ble Devendra Kumar Arora,J.

On the request of Shri P.K. Khare, learned counsel for the petitioner, the case is adjourned.

List again.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 25.4.2012

Suresh

 

 

 
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