P.N.B. Officer`S Association ... vs C.M.D. P.N.B. & Others
2012 Latest Caselaw 848 ALL

Citation : 2012 Latest Caselaw 848 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

P.N.B. Officer`S Association ... vs C.M.D. P.N.B. & Others on 25 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 31737 of 2004
 

 
Petitioner :- P.N.B. Officer`S Association Thru. Gen. Secy. & Others
 
Respondent :- C.M.D. P.N.B. & Others
 
Petitioner Counsel :- V.K.Tiwari
 
Respondent Counsel :- Tarun Verma,Sc
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

It has been reported that Shri V.K. Tewari, learned counsel for the petitioner has died.

Issued notice to the petitioner engage another counsel.

Order Date :- 25.4.2012

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