District Basic Shiksha Adhikari ... vs Kailash Narain And Another
2012 Latest Caselaw 843 ALL

Citation : 2012 Latest Caselaw 843 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

District Basic Shiksha Adhikari ... vs Kailash Narain And Another on 25 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 3200 of 2004
 

 
Petitioner :- District Basic Shiksha Adhikari And Others
 
Respondent :- Kailash Narain And Another
 
Petitioner Counsel :- Ravi Shanker Prasad
 
Respondent Counsel :- C.S.C.,Ajit Kumar Gupta,R.P.S. Chauhan
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Learned standing counsel prays for and is allowed three weeks' time to file objection on the substitution application filed by the petitioners.

List thereafter.

Order Date :- 25.4.2012

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