Ashok Kumar vs State Of U.P. Through Principal ...
2012 Latest Caselaw 837 ALL

Citation : 2012 Latest Caselaw 837 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Ashok Kumar vs State Of U.P. Through Principal ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2366 of 2011
 

 
Petitioner :- Ashok Kumar
 
Respondent :- State Of U.P. Through Principal Secy. Edu.Basic Lucknow
 
Petitioner Counsel :- Virendra Misra
 
Respondent Counsel :- C.S.C.,Avadhesh Shukla
 

 
Hon'ble Devendra Kumar Arora,J.

On the request of Shri Avadhesh Shukla, learned counsel for the opposite parties, as a last opportunity two weeks further time is granted for filing counter affidavit.

List immediately thereafter.

Order Date :- 25.4.2012

Suresh

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