Sardar Devendra Singh vs State Of U.P. Through ...
2012 Latest Caselaw 832 ALL

Citation : 2012 Latest Caselaw 832 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Sardar Devendra Singh vs State Of U.P. Through ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1808 of 2012
 

 
Petitioner :- Sardar Devendra Singh
 
Respondent :- State Of U.P. Through Secy.(Labour Deptt.)Lucknow And Others
 
Petitioner Counsel :- Vikas Srivastava,Nirankar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioner prays for and is granted two days' time to file amended copy of the writ petition.

List thereafter.

Order Date :- 25.4.2012

Suresh

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