Ramesh Kumar S/O Banwari Lal vs Union Of India Thru Secretary ...
2012 Latest Caselaw 828 ALL

Citation : 2012 Latest Caselaw 828 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Ramesh Kumar S/O Banwari Lal vs Union Of India Thru Secretary ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1986 of 2010
 

 
Petitioner :- Ramesh Kumar S/O Banwari Lal
 
Respondent :- Union Of India Thru Secretary Labour & Employment
 
Petitioner Counsel :- J.P. Mathur
 
Respondent Counsel :- A.S.G.,Amita Srivastava,Manik Sinha,Prem Lata Nigam
 

 
Hon'ble Devendra Kumar Arora,J.

As Ms. Prem Lata Nigam, learned counsel for the opposite parties is reported to be ill, the case is adjourned.

Order Date :- 25.4.2012

Suresh

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