Baldeo Yadav vs Union Of India, Thru G.M., ...
2012 Latest Caselaw 827 ALL

Citation : 2012 Latest Caselaw 827 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Baldeo Yadav vs Union Of India, Thru G.M., ... on 25 April, 2012

Bench: Rajes Kumar, Virendra Vikram Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 639 of 2012
 

 
Petitioner :- Baldeo Yadav
 
Respondent :- Union Of India, Thru G.M., Northern Railway
 
Petitioner Counsel :- Anant Tiwari
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Virendra Vikram Singh,J.

CIVIL MISC. DELAY CONDONATION APPLICATION.

Issue notice.

Order Date :- 25.4.2012

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