Khumraj vs State Of U.P.
2012 Latest Caselaw 813 ALL

Citation : 2012 Latest Caselaw 813 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Khumraj vs State Of U.P. on 25 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 2472 of 2009
 

 
Petitioner :- Khumraj
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Jail Appeal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Adjourned on the illness slip of the learned counsel for the appellant.

List after three weeks.

Order Date :- 25.4.2012

S. Kumar

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