Bhanu Dutt Dwiivedi vs State Of U.P.
2012 Latest Caselaw 810 ALL

Citation : 2012 Latest Caselaw 810 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Bhanu Dutt Dwiivedi vs State Of U.P. on 25 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 993 of 2005
 

 
Petitioner :- Bhanu Dutt Dwiivedi
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Umesh Chandra Pandey,Sharad Nandan Ojha,Vashu Deo Mishra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

List in the next cause list for final hearing.

Order Date :- 25.4.2012

S. Kumar

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