Smt. Pinki Devi And Others vs Than Singh And Others
2012 Latest Caselaw 805 ALL

Citation : 2012 Latest Caselaw 805 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Smt. Pinki Devi And Others vs Than Singh And Others on 25 April, 2012

Bench: Rajes Kumar, Virendra Vikram Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 626 of 2012
 

 
Petitioner :- Smt. Pinki Devi And Others
 
Respondent :- Than Singh And Others
 
Petitioner Counsel :- A.K. Verma,S.R. Verma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Virendra Vikram Singh,J.

Copy of the formal order filed today is taken on record. Office is directed to give regular number and place the matter on Friday (27.4.2012) as fresh.

Order Date :- 25.4.2012

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