Hublal Manjhi vs State Of U.P. Through Secy. Home ...
2012 Latest Caselaw 788 ALL

Citation : 2012 Latest Caselaw 788 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Hublal Manjhi vs State Of U.P. Through Secy. Home ... on 24 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 603 of 2012
 

 
Petitioner :- Hublal Manjhi
 
Respondent :- State Of U.P. Through Secy. Home Civil Sectt. Lucknow
 
Petitioner Counsel :- Balram Jakhad,Akhter Abbas
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Admit.

Summon lower court record.

Notice has been accepted on behalf of State by learned A.G.A.

List after receipt of lower court record.

Order Date :- 24.4.2012

S. Kumar

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