Smt. Kavita vs Satish Kumar
2012 Latest Caselaw 784 ALL

Citation : 2012 Latest Caselaw 784 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Smt. Kavita vs Satish Kumar on 24 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- SECOND APPEAL No. - 396 of 2012
 

 
Petitioner :- Smt. Kavita
 
Respondent :- Satish Kumar
 
Petitioner Counsel :- Sunil Kumar Dubye
 
Respondent Counsel :- V. Singh,R.K. Dhama,R.K. Singh
 

 
Hon'ble Rajes Kumar,J.

List before the appropriate Bench in the next cause list. It may not be treated as tied up or part heard.

Order Date :- 24.4.2012

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