Ali Ahmad And Others vs Smt.Sanjida Khatoon
2012 Latest Caselaw 78 ALL

Citation : 2012 Latest Caselaw 78 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Ali Ahmad And Others vs Smt.Sanjida Khatoon on 9 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 360 of 2012
 

 
Petitioner :- Ali Ahmad And Others
 
Respondent :- Smt.Sanjida Khatoon
 
Petitioner Counsel :- J.P.S.Chauhan
 

 
Hon'ble Rajes Kumar,J.

In second paragraph of the order dated 4.4.2012, the word "right" be added in between the words "third party" and "in respect of the property in dispute".

The application is allowed.

Order Date :- 9.4.2012

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