Dr. Ambrish Kumar vs State Of U.P. & Another
2012 Latest Caselaw 773 ALL

Citation : 2012 Latest Caselaw 773 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Dr. Ambrish Kumar vs State Of U.P. & Another on 24 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 38996 of 2009
 

 
Petitioner :- Dr. Ambrish Kumar
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Vinay Kumar Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Passed over on the illness slip of Shri Vinay Kumar Tewari, learned counsel for the petitioner.

List after two weeks peremptorily.

Order Date :- 24.4.2012

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