Sunder Lal & Ors. vs Gulab & Ors.
2012 Latest Caselaw 770 ALL

Citation : 2012 Latest Caselaw 770 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Sunder Lal & Ors. vs Gulab & Ors. on 24 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 982 of 2010
 

 
Petitioner :- Sunder Lal & Ors.
 
Respondent :- Gulab & Ors.
 
Petitioner Counsel :- Girish Verma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

List with previous papers.

Order Date :- 24.4.2012

S Kumar

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