Jameel Ahmad & Another vs Shri Suraj Bhan & Another
2012 Latest Caselaw 77 ALL

Citation : 2012 Latest Caselaw 77 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Jameel Ahmad & Another vs Shri Suraj Bhan & Another on 9 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 1200 of 1993
 

 
Petitioner :- Jameel Ahmad & Another
 
Respondent :- Shri Suraj Bhan & Another
 
Petitioner Counsel :- Sankatha Rai,Ayub Khan,Sunil Kumar Srivastava
 
Respondent Counsel :- R.B. Singhal,A.B. Singhal,Anoop Trivedi
 

 
Hon'ble Rajes Kumar,J.

In Civil Misc. Substitution Application No. 9441 of 2003, the date of order 27.3.2012 be read in stead of 23.7.2012.

The application is allowed.

Order Date :- 9.4.2012

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