Ganesh Dutt Misra vs State Of U.P..
2012 Latest Caselaw 768 ALL

Citation : 2012 Latest Caselaw 768 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Ganesh Dutt Misra vs State Of U.P.. on 24 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 120 of 2002
 

 
Petitioner :- Ganesh Dutt Misra
 
Respondent :- State Of U.P..
 
Petitioner Counsel :- J.S.Tomar,Sanjay Kumar
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

This case has been listed peremptorily on two occasion and today again illness slip has been sent by Sri Sanjy Kumar, learned counsel for the appellant.

List on 9.05.2012 for final hearing. On the said date, if counsel for the appellant will not appear, Court shall proceed ex-parte .

Order Date :- 24.4.2012

S Kumar

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