Sana Ullah Siddiqui vs The State Of U.P
2012 Latest Caselaw 767 ALL

Citation : 2012 Latest Caselaw 767 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Sana Ullah Siddiqui vs The State Of U.P on 24 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 3436 of 2011
 

 
Petitioner :- Sana Ullah Siddiqui
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- Rishad Murtaza,Phool Bux Singh,S H Ibrahim
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Illness slip has been filed by learned counsel for the applicant so as to seek adjournment.

In the interest of justice, list on Monday i.e. 30.4.2012.

Order Date :- 24.4.2012

A.Nigam

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