Smt. Pappi @ Rajkumari vs Dharamveer @ Guddu
2012 Latest Caselaw 764 ALL

Citation : 2012 Latest Caselaw 764 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Smt. Pappi @ Rajkumari vs Dharamveer @ Guddu on 24 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- SECOND APPEAL No. - 239 of 2006
 

 
Petitioner :- Smt. Pappi @ Rajkumari
 
Respondent :- Dharamveer @ Guddu
 
Petitioner Counsel :- V.S. Rajput,H.M. Srivastava
 
Respondent Counsel :- I.P. Singh,D.V. Singh
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for both the parties state that the parties are not agreed for compromise.

List before the appropriate Bench in the next cause list. It may not be treated as tied up or part heard.

Order Date :- 24.4.2012

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