Kanhaiya Sharma vs State Of U.P.
2012 Latest Caselaw 763 ALL

Citation : 2012 Latest Caselaw 763 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Kanhaiya Sharma vs State Of U.P. on 24 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 8297 of 2011
 

 
Petitioner :- Kanhaiya Sharma
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Hemant Kumar Misra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

On the request of the learned counsel for the applicant, list after two weeks.

Order Date :- 24.4.2012

S Kumar.

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