Smt. Manju Srivastava vs Up Industrial Consultants Ltd. ...
2012 Latest Caselaw 753 ALL

Citation : 2012 Latest Caselaw 753 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Smt. Manju Srivastava vs Up Industrial Consultants Ltd. ... on 24 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 71246 of 2009
 

 
Petitioner :- Smt. Manju Srivastava
 
Respondent :- Up Industrial Consultants Ltd. And Others
 
Petitioner Counsel :- Y. K. Sinha
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Notices have been issued to the respondents. None is present to oppose this amendment application. The amendment application is allowed. The office is directed to list this case again after report of service.

Order Date :- 24.4.2012

Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

The amendment application is allowed. For order see our order of date passed on writ petition.

Order Date :- 24.4.2012

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