Bhaiya Lal Vishwakarma vs State Of U.P.
2012 Latest Caselaw 751 ALL

Citation : 2012 Latest Caselaw 751 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Bhaiya Lal Vishwakarma vs State Of U.P. on 24 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 4518 of 2009
 

 
Petitioner :- Bhaiya Lal Vishwakarma
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Bhanu Pratap Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present on behalf of the applicant to press this application.

List after one month.

Order Date :- 24.4.2012

A.Nigam

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