Citation : 2012 Latest Caselaw 750 ALL
Judgement Date : 24 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- CRIMINAL APPEAL No. - 471 of 2004 Petitioner :- Bhola And Another Respondent :- State Of U.P. Petitioner Counsel :- M.L.Syal Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
On request of learned counsel for the applicant, list this case in next cause list.
Order Date :- 24.4.2012
A.Nigam
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