Citation : 2012 Latest Caselaw 75 ALL
Judgement Date : 9 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 1682 of 2012 Petitioner :- Guru Bux Singh Respondent :- State Of U.P. Petitioner Counsel :- Krishna Kumar Singh Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned State counsel prays for time to file a counter affidavit.
List on 17.4.2012.
Order Date :- 9.4.2012
A.Nigam
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