Sachin Pandey & Others vs State Of U.P. & Another
2012 Latest Caselaw 747 ALL

Citation : 2012 Latest Caselaw 747 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Sachin Pandey & Others vs State Of U.P. & Another on 24 April, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 14753 of 2009
 

 
Petitioner :- Sachin Pandey & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Gaurav Mishra,V.K. Rai
 
Respondent Counsel :- Govt. Advocate,Arun Tewari,D.K.Tewari
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case is called out in the revised list.

Shri Rajesh, one of the counsel for the applicant has sent illness-slip today.

It would appear from the record that there is no stay with regard to the proceedings pending before the trial Court. The trial Court, therefore, may proceed further in the case pending before it in accordance with law.

List this case on 16.07.2012 before the appropriate Bench.

Order Date :- 24.4.2012

M/A.

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