Mr.Mohmood Hasan vs Addl. Commissioner And Others
2012 Latest Caselaw 739 ALL

Citation : 2012 Latest Caselaw 739 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Mr.Mohmood Hasan vs Addl. Commissioner And Others on 24 April, 2012

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 15794 of 1992
 

 
Petitioner :- Mr.Mohmood Hasan
 
Respondent :- Addl. Commissioner And Others
 
Petitioner Counsel :- A.D. Prabhakar
 
Respondent Counsel :- S.C.,A.H. Zaidi,A.M. Zaidi
 

 
Hon'ble Sudhir Agarwal,J.

List again showing the name of Mr Dinesh Pathak as counsel for the petitioner. He states that he has been engaged by the petitioner today itself and has filed his vakalatnama in the Registry.

Order Date :- 24.4.2012

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