Smt. Shanta Bhatnagar vs Irshad Ali Khan Andors.
2012 Latest Caselaw 738 ALL

Citation : 2012 Latest Caselaw 738 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Smt. Shanta Bhatnagar vs Irshad Ali Khan Andors. on 24 April, 2012

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 11837 of 1991
 

 
Petitioner :- Smt. Shanta Bhatnagar
 
Respondent :- Irshad Ali Khan Andors.
 
Petitioner Counsel :- Murlidhar,Mahtab Alam,Pradeep Kumar
 
Respondent Counsel :- Vineet Saran,S.C.
 

 
Hon'ble Sudhir Agarwal,J.

ORDER ON SUBSTITUTION APPLICATION

Heard.

Substitution application is allowed.

Let the substitution be carried out within a week.

Issue notice to the substituted respondents. Steps may be taken within a week.

List after service of the notice.

Order Date :- 24.4.2012

sks-grade iv

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