Citation : 2012 Latest Caselaw 735 ALL
Judgement Date : 24 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 23781 of 1992 Petitioner :- Jagdhari Respondent :- Addl. Collector Petitioner Counsel :- S Rai Respondent Counsel :- Sc Hon'ble Sudhir Agarwal,J.
The Court has already passed order dated 1.9.2009 to list this matter before the Bench hearing revenue matters.
Registry has not complied with the order and the case is again listed before this Court.
Office to submit an explanation for the above lapse and list this case in the next cause list before the Bench having jurisdiction to hear such matters.
Order Date :- 24.4.2012
sks-grade iv
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