State Of U.P. & Others vs Zia Ahmad & Another
2012 Latest Caselaw 734 ALL

Citation : 2012 Latest Caselaw 734 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

State Of U.P. & Others vs Zia Ahmad & Another on 24 April, 2012

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 21705 of 1992
 

 
Petitioner :- State Of U.P. & Others
 
Respondent :- Zia Ahmad & Another
 
Petitioner Counsel :- A.Shahai,S.D.Dubey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Mr. Raghvendra Kumar Misra has put in appearance on behalf of substituted legal heirs of various erstwhile respondents, but his name is not shown in the cause list.

List in the next cause list showing name of Mr. Raghvendra Kumar Misra for the respondents.

Order Date :- 24.4.2012

sks-grade iv

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