C/M Shanti Niketan Purva ... vs Asstt. Registrar, Firms, ...
2012 Latest Caselaw 73 ALL

Citation : 2012 Latest Caselaw 73 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

C/M Shanti Niketan Purva ... vs Asstt. Registrar, Firms, ... on 9 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 63977 of 2010
 

 
Petitioner :- C/M Shanti Niketan Purva Madhyamik Vidyalaya And Another
 
Respondent :- Asstt. Registrar, Firms, Societies And Chits And Others
 
Petitioner Counsel :- R.M. Saggi
 
Respondent Counsel :- C.S.C.,Ajit K. Singh
 

 
Hon'ble V.K. Shukla,J.

Today there is illness slip of Sri Ajit Kumar Singh, Advocate. The case is passed over for the day.

List in the next cause list.

Order Date :- 9.4.2012

SRY

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