Rajesh Yadav vs State Of U.P. And Others
2012 Latest Caselaw 729 ALL

Citation : 2012 Latest Caselaw 729 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Rajesh Yadav vs State Of U.P. And Others on 24 April, 2012

Bench: Devi Prasad Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 64272 of 2007
 

 
Petitioner :- Rajesh Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.C. Yadav
 
Respondent Counsel :- C.S.C.,R.K. Singh,Sameer Sharma
 

 
Hon'ble Devi Prasad Singh,J.

List revised. None appeared for the petitioner.

The writ petition is dismissed for non-prosecution.

Order Date :- 24.4.2012

Rizvi

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