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Sunil Kumar Sharma vs Shreyash Gramin Bank And Others
2012 Latest Caselaw 727 ALL

Citation : 2012 Latest Caselaw 727 ALL
Judgement Date : 24 April, 2012

Allahabad High Court
Sunil Kumar Sharma vs Shreyash Gramin Bank And Others on 24 April, 2012
Bench: Rakesh Tiwari, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 58735 of 2007
 

 
Petitioner :- Sunil Kumar Sharma
 
Respondent :- Shreyash Gramin Bank And Others
 
Petitioner Counsel :- Sudhir Dixit
 
Respondent Counsel :- Yashwant Verma
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Rejonder affidavit filed today  by the petitioner is taken on record.

Issue notice to the respondents no. 1,2 and 3 for engaging another counsel as Shri Yashwant Verma who was earlier counsel  for the respondents has been appointed as Chief Standing Counsel for the State.

The matter shall also be released from this Bench  and be listed  before another Bench.

Order Date :- 24.4.2012

R

 

 

 
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