Union Of India And Others vs Bir Bahadur Yadav And Another
2012 Latest Caselaw 725 ALL

Citation : 2012 Latest Caselaw 725 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Union Of India And Others vs Bir Bahadur Yadav And Another on 24 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 19852 of 2007
 

 
Petitioner :- Union Of India And Others
 
Respondent :- Bir Bahadur Yadav And Another
 
Petitioner Counsel :- Saral Srivastava
 
Respondent Counsel :- A.K. Pandey,K.K.M. Tripathi,Vimal Kumar Yadav
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

List in the next cause list to enable learned counsel for petitioner to inform the Court whether the compliance of the direction made para 7 has been made or not as there is no interim order in the writ petition

Order Date :- 24.4.2012

Download the LatestLaws.com Mobile App