Anil Kumar Sinha vs State Of U.P.
2012 Latest Caselaw 72 ALL

Citation : 2012 Latest Caselaw 72 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Anil Kumar Sinha vs State Of U.P. on 9 April, 2012

Bench: Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3855 of 2011
 

 
Petitioner :- Anil Kumar Sinha
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.P. Singh,Dharmendra Singhal,Neeraj Dubey,S.K. Nigam
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vijay Prakash Pathak,J.

Rejoinder affidavit filed today on behalf of the applicant is taken on record.

Learned counsel for the applicant prays for and is granted seven days' time to file supplementary affidavit.

List this case on 17.04.2012.

Order Date :- 9.4.2012

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