C/M, Jai Bharat Shiksha Samiti & ... vs State Of U.P. & Others
2012 Latest Caselaw 716 ALL

Citation : 2012 Latest Caselaw 716 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

C/M, Jai Bharat Shiksha Samiti & ... vs State Of U.P. & Others on 23 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 5234 of 2012
 

 
Petitioner :- C/M, Jai Bharat Shiksha Samiti & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Uma Nath Pandey,Pradeep Kumar
 
Respondent Counsel :- C.S.C.,L.R. Khan,Suresh Chandra Dwivedi
 

 
Hon'ble V.K. Shukla,J.

As requested, list in the next cause list.

Interim order already passed is extended till the next date of listing.

Order Date :- 23.4.2012

SRY

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