Km. Smita Srivastava vs State Of U.P. & Others
2012 Latest Caselaw 715 ALL

Citation : 2012 Latest Caselaw 715 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Km. Smita Srivastava vs State Of U.P. & Others on 23 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 14045 of 2009
 

 
Petitioner :- Km. Smita Srivastava
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- M.M. Sahai
 
Respondent Counsel :- C.S.C.,Pushpendra Singh
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Learned counsel for the respondents submits that similar writ petition no. 71786 of 2009, Savita Vs. State of U.P. is listed tomorrow and the matter be taken up alongwith that writ petition. As prayed, the office is directed to put up this case tomorrow alongwith the aforesaid writ petition.

Order Date :- 23.4.2012

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