Citation : 2012 Latest Caselaw 714 ALL
Judgement Date : 23 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- SECOND APPEAL No. - 239 of 2006 Petitioner :- Smt. Pappi @ Rajkumari Respondent :- Dharamveer @ Guddu Petitioner Counsel :- V.S. Rajput,H.M. Srivastava Respondent Counsel :- I.P. Singh,D.V. Singh Hon'ble Rajes Kumar,J.
Both the parties appeared in person today in Chamber. On their request, put up tomorrow at 4.30 p.m. in Chamber.
Order Date :- 23.4.2012
OP
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