Dhruv Saxena (Advocate) vs State Of U.P. And Others
2012 Latest Caselaw 712 ALL

Citation : 2012 Latest Caselaw 712 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Dhruv Saxena (Advocate) vs State Of U.P. And Others on 23 April, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 12942 of 2006
 

 
Petitioner :- Dhruv Saxena (Advocate)
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajen Mawar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Criminal Misc. Application No. 11178 of 2006 filed by one of the co-accused, Ram Vilas has been decided by another Bench by order dated 03.01.2012.

Put-up this application before the same Bench if possible on 10.05.2012 after obtaining nomination from Hon'ble The Chief Justice.

Interim order, if any, shall continue till the date of listing.

Order Date :- 23.4.2012

M/A.

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