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Atul Chandra Pandey & Others vs Central Administrative Tribunal ...
2012 Latest Caselaw 711 ALL

Citation : 2012 Latest Caselaw 711 ALL
Judgement Date : 23 April, 2012

Allahabad High Court
Atul Chandra Pandey & Others vs Central Administrative Tribunal ... on 23 April, 2012
Bench: Rakesh Tiwari, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 56497 of 2009
 

 
Petitioner :- Atul Chandra Pandey & Others
 
Respondent :- Central Administrative Tribunal & Others
 
Petitioner Counsel :- Ashish Srivastava
 
Respondent Counsel :- H.C. Dubey,S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Supplementary affidavit filed  today by the petitioner is taken on record.

Shr H.P. Dube, learned counsel for the respondents  prays for and is allowed three weeks' time to file  counter affidavit.  Rejoinder affidavit, if any, may be filed within three weeks thereafter.

List thereafter.

Order Date :- 23.4.2012

R

 

 

 
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