Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sudhir Kumar Singh vs State Of U.P. Through Secy. ...
2012 Latest Caselaw 710 ALL

Citation : 2012 Latest Caselaw 710 ALL
Judgement Date : 23 April, 2012

Allahabad High Court
Sudhir Kumar Singh vs State Of U.P. Through Secy. ... on 23 April, 2012
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 786 of 2012
 

 
Petitioner :- Sudhir Kumar Singh
 
Respondent :- State Of U.P. Through Secy. Secondary Edu. Deptt. Lko. & Ors
 
Petitioner Counsel :- H.G.S.Parihar
 
Respondent Counsel :- C.S.C.,H.S.Jain
 

 
Hon'ble Devendra Kumar Arora,J.

Since Shri H.G.S. Parihar, learned counsel for the petitioner is reported to be ill, the case is adjourned.

Order Date :- 23.4.2012

Suresh

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter