Jagdammba Prasad Shukla vs State Of U.P.
2012 Latest Caselaw 71 ALL

Citation : 2012 Latest Caselaw 71 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Jagdammba Prasad Shukla vs State Of U.P. on 9 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2154 of 2012
 

 
Petitioner :- Jagdammba Prasad Shukla
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Krishna Kumar Singh,Nisar Ahmed
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

This is second application for bail, the first bail application (Criminal Misc. Case No. 9484 (B) of 2010 ) having been rejected by another Bench ( Imtiyaz Murtaza, J.) on 02.3.02012.

Let this case be placed before the same Bench after obtaining orders from Hon'ble the Chief Justice/Senior Judge.

Order Date :- 9.4.2012

A.Nigam

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