Hakim Singh vs Smt. Saroda And Others
2012 Latest Caselaw 709 ALL

Citation : 2012 Latest Caselaw 709 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Hakim Singh vs Smt. Saroda And Others on 23 April, 2012

Bench: Rajes Kumar, B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1596 of 2012
 

 
Petitioner :- Hakim Singh
 
Respondent :- Smt. Saroda And Others
 
Petitioner Counsel :- B.P. Mishra,Pankaj Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble B. Amit Sthalekar,J.

Issue notice to the respondents returnable at an early date.

Order Date :- 23.4.2012

Case :- FIRST APPEAL FROM ORDER No. - 1596 of 2012

Petitioner :- Hakim Singh

Respondent :- Smt. Saroda And Others

Petitioner Counsel :- B.P. Mishra,Pankaj Mishra

Hon'ble Rajes Kumar,J.

Hon'ble B. Amit Sthalekar,J.

Issue notice.

Order Date :- 23.4.2012

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