Vinod Kumar vs Union Of India & Others
2012 Latest Caselaw 705 ALL

Citation : 2012 Latest Caselaw 705 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Vinod Kumar vs Union Of India & Others on 23 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 46408 of 2008
 

 
Petitioner :- Vinod Kumar
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- Dr. V. D. Shukla,Ashok Khare
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

List after one week to enable Shri Ashok Mehta, learned counsel for the petitioner to press on [The] Industrial Disputes ( Banking and Insurance Companies) Act 1949 and the Industrial Disputes Act 1947.

Order Date :- 23.4.2012

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