Ranvir Singh vs State Of U.P. & Others
2012 Latest Caselaw 703 ALL

Citation : 2012 Latest Caselaw 703 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Ranvir Singh vs State Of U.P. & Others on 23 April, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 1938 of 2001
 

 
Petitioner :- Ranvir Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pankaj Kumar Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case is called out in the revised list.

None is present for the applicant to press this application. The same is therefore, dismissed for want of prosecution.

Interim order, if any, stands vacated.

The Trial Court may proceed further in the matter in accordance with law.

Office is directed to inform the Court below accordingly within 15 days from today.

Order Date :- 23.4.2012

M/A.

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